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State of Jammu-Kashmir - Section

Section 37 in Jammu and Kashmir Chit Funds Act, 2016

37. Entry of transferee's name in the books.

- Every transfer under section 34 or section 35 shall be entered by the foreman in the books of the chit forthwith and a true copy of such entry shall be filed by the foreman with the Registrar within fourteen days from the date of making such entry.