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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(10) in The Recognition Of Zoo Rules, 1992

(10)The built up area in any zoo shall not exceed twenty-five per cent of the total area of the zoo. The built up area includes administrative buildings, stores, hospitals, restaurants, kiosks and visitor rest sheds, etc., animal houses and "pucca" roads.