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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Goa - Subsection

Section 21(1)(iii) in The Goa State Fire Force Rules, 1997

(iii)He shall personally supervise serious outbreaks of fires when the Divisional Officer and the Assistant Divisional Officer consider his presence necessary. When the Divisional Officer or the Assistant Divisional Officer is in attendance at a fire, he shall be in supreme control not only of the Fire Force, but also of all other forces and essential services including Volunteers from the public engaged in putting out fires.