Section 20(2)(a) in The Punjab Agricultural University Act, 1961

[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(2)(a) in The Punjab Agricultural University Act, 1961

(a)to advise the Vice-Chancellor on all academic matters, including the control and management of the libraries;

(aa)[ to co-opt at its meeting such Heads of Departments as it may consider necessary;] [Inserted by Punjab Act 12 of 1965, section 7(1).]