Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 46] [Entire Act] State of Maharashtra - Section Section 29 in The Maharashtra Regional and Town Planning Act, 1966 29. Modification made after preparing and publishing notice of draft Development Plan. - [Deleted by Maharashtra 10 of 2011, Section 7, (w.e.f. 5-4-2011)]
