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[Cites 0, Cited by 0] [Section 26(4)] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(4)(a) in The Bharathiar University Act, 1981

(a)The Syndicate may, for the purpose of consultation, invite any person having special knowledge or practical experience in any subject under consideration to attend to any meeting. Such person may speak in, and otherwise take part in, the proceedings of such meetings, but shall not be entitled to vote;