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State of Madhya Pradesh - Section

Section 24 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

24.

The number of members appointed by the Board to any Committee shall unless otherwise specified be not less than three and not more than five except in case of the Committee of causes in Agriculture, where the number shall be not less than five and not more than seven, and in the Committees of Courses in Education Technical Education and craft the member shall be not less than seven and not more than nine. The Secretary may add as many members as deem necessary to scope with the work in the Secretary Committee.