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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(k) in The Orissa Administrative Tribunal (Recruitment and Conditions of Service of Officers and Staff) Rules, 1999

(k)"Scheduled Caste" such Castes as specified in Scheduled Castes Order, 1950 made under Article 341 of the Constitution of India;