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State of Bihar - Section

Section 7 in Bihar Inter University Board (Repeal) Act, 2007

7. Savings.

- Notwithstanding repeal of Bihar Inter University Board Act, 1981 (Bihar Act 27, 1982), anything done or any action taken, in accordance with the provision of the said Act, if pending, shall be decided under the provision of the said Act as if this Act is not repealed for this purpose.