Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 109(1)] [Section 109] [Entire Act]

Union of India - Subsection

Section 109(1)(c) in The Drugs and Cosmetics Rules, 1945

(c)Where a test for potency of maximum toxicity is required the date upto which the substance if kept under suitable conditions may be expected to retain a potency not less than that stated on the label of the container or not to acquire a toxicity greater than that permitted by the test, as the case may be. The date of expiry shall be in terms of month and year and it shall mean that the drug is recommended for use till the last day of the month. The date of expiry shall be preceded by the words "Expiry date":