Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(b) in The Aligarh Development Authority (Form of Application For Permission For Development) Bye-Laws, 1983 (b)"Person" means any individual, society, colonizer, a company or Government department other than the Defence department of the Government of India.
