Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 20 in Arunachal Pradesh (Tourism Trade Registration and Regulation) Act, 2016 20. Insurance. - The adventure sports operator shall provide insurance cover as may be prescribed to persons availing of his services.Chapter - 3 Appeal and Revision
