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Bombay High Court

Parle Agro Pvt Ltd vs Employees State Insuranace ... on 9 December, 2020

Author: Anuja Prabhudessai

Bench: Anuja Prabhudessai

 Megha                                           12_wpst_94539_2020.doc


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION

                         WRIT PETITION (STAMP) NO.94539 of 2020

  Parle Agro Pvt. Ltd.                                         ...Petitioners
                         Versus
  Employees State Insurance
  Corporation and Anr.                                        ...Respondents
                                       ....
 Mr. K.S. Bapat with Mr. S.P. Salkar i/b. Mr. Hemant S. Telkar for the
 Petitioners.
 Mr. P.V. Nelson Rajan, AGP for the Respondent-State.


                                  CORAM : SMT. ANUJA PRABHUDESSAI, J.

DATED: 9th DECEMBER, 2020. P.C.:-

Service report is awaited. Stand over to 18/01/2021 Ad-
interim relief to continue till the next date.

2. This order will be digitally signed by the Private Secretary/Personal Assistant of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order.

(SMT. ANUJA PRABHUDESSAI, J.) Digitally signed by Megha Megha Parab Date:

Parab 2020.12.10 13:18:01 +0530 1/1