Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(a) in Bihar Power Alcohol Act, 1948 (a)the price at which power alcohol shall be sold by the manufacture to the [State] [Substituted by A.L.O. for the words 'His Majesty' .] Government; and
