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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(3)(a) in The U.P. Sales or Purchase of Motor Spirit, Diesel Oil and Alcohol Taxation Rules, 1977

(a)where a meter has been provided, record a meter reading in the Accounts Register every day before and after the day's transaction;