Section 2(c) in Telangana Medical Practitioners Registration Act, 1968
(c)"Council" means the [Telangana] [Substituted by G.O.Ms.No.68, HM&FW (C1) Department, dated 03.08.2015.] Medical Council established under section 3.(cc)[ "CME" means a continued medical education programme or recognized medical conference or seminar or workshop as may be approved or conducted by the Council in the State headquarters or regional headquarters or district headquarters or teaching hospitals or medical colleges or any institution run by the Telangana Vaidya Vidhana-Parishad;] [Inserted by Act No. 10 of 2013 (Clause (cc)).]
