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[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

State of Himachal Pradesh - Subsection

Section 27(5)(c) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(c)a statement describing any lands or assets, which the applicant proposes to acquire for the purpose of the licence and the means of such acquisition;