Section 74(1)(iii) in The Indian Evidence Act, 1872

[Cites 0, Cited by 69] [Section 74(1)] [Section 74] [Entire Act]

Union of India - Subsection

Section 74(1)(iii) in The Indian Evidence Act, 1872

(iii)of public officers, legislative, judicial and executive, [of any part of India or of the Commonwealth] [The original words "whether of British India, or of any other part of Her Majesty's dominions" have successively been amended by A.O. 1948 and A.O. 1950 to read as above.], or of a foreign country;

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Union of India - Subsection

Section 74(1)(iii) in The Indian Evidence Act, 1872