(2)to hold examinations and to grant degrees to and confer other academic distinctions on persons who -(a)[ have pursued a course of study in the University or partly in the University and partly in any institution approved in that behalf by the University; or [Substituted by section 4 (i) of U.P. Act No. 10 of 1998.](aa)have carried on research in the University or in any institution approved in that behalf by the University; or](b)are teachers in educational institutions under conditions prescribed in the regulations and shall have passed the examinations of the University under like conditions ;
