Section 1(3) in The Delhi Sikh Gurdwaras Act, 1971

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Section 1(3) in The Delhi Sikh Gurdwaras Act, 1971

(3)It shall come into force on such date/as the Central Government may, by notification in the Official Gazette, appoint.

Enforced w.e.f. 17-4-1972;Vide Notification No. GSR 241(E), deted 7-4-1972;Gazette of India, Extraodinary part II, Section 3 (I), P.233