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State of Chattisgarh - Section

Section 321 in The Chhattisgarh Municipalities Act, 1961

321. Police protections at fairs, etc.

- When special police protection is, in the opinion of the Council, necessary on occasion of any fair, agricultural show or industrial exhibition managed by the Council, or on the occurrence of any epidemic disease, the State Government may, on the request of the Council, provide such protection.