Calcutta High Court (Appellete Side)
Nibesh Chandra Bera vs Wbsedcl & Ors on 16 May, 2018
Author: Samapti Chatterjee
Bench: Samapti Chatterjee
1 140 16.5.
BR 2018
W.P. 2503(W) of 2018
Nibesh Chandra Bera
-vs-
WBSEDCL & Ors.
Mr. Saidur Rahaman ... for the petitioner Mr. Kanak Kiran Bandopadhyay... for the WBSEDCL Heard Mr. Rahaman, learned advocate appearing for the petitioner and Mr. Bandopadhyay, learned advocate for the WBSEDCL.
Mr. Bandopadhyay prays for some time to take instruction. Such prayer is allowed.
Let the matter appear on 7th June, 2018 under the heading 'To be Mentioned' to enable Mr. Bandopadhyay to take instruction.
( Samapti Chatterjee, J. )