Supreme Court - Daily Orders
Ajesh Luthra vs Ajay Bushan Pandey on 25 October, 2021
Bench: L. Nageswara Rao, B.R. Gavai
ITEM NO.37 Court 5 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No.265/2021 in MA 2252/2020 in W.P.(C) No.640/2017
AJESH LUTHRA Petitioner(s)
VERSUS
AJAY BUSHAN PANDEY & ANR. Respondent(s)
Date : 25-10-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Maninder Singh, Sr.Adv.
Mr. A.K.Behera, Sr.Adv.
Mr. V.K.Verma, AOR
For Respondent(s) Mr. KK Venugopal, Ld.AG
Mr. Tushar Mehta, Ld. SG
Mr. Kanu Agrawal, Advocate
Ms. Chinmayee Chandra, Advocate
Mr. Ankur Talwar, Advocate
Mr. Arvind Kumar Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 08.11.2021.
(B.Parvathi) (Anand Prakash) Court Master Court Master Signature Not Verified Digitally signed by Anita Malhotra Date: 2021.10.25 17:43:29 IST Reason: