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Supreme Court - Daily Orders

Ajesh Luthra vs Ajay Bushan Pandey on 25 October, 2021

Bench: L. Nageswara Rao, B.R. Gavai

     ITEM NO.37                    Court 5 (Video Conferencing)              SECTION X

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     CONMT.PET.(C) No.265/2021 in MA 2252/2020 in W.P.(C) No.640/2017

     AJESH LUTHRA                                                           Petitioner(s)

                                                      VERSUS

     AJAY BUSHAN PANDEY & ANR.                                              Respondent(s)


     Date : 25-10-2021 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO
                             HON'BLE MR. JUSTICE B.R. GAVAI


     For Petitioner(s)                  Mr. Maninder Singh, Sr.Adv.
                                        Mr. A.K.Behera, Sr.Adv.
                                        Mr. V.K.Verma, AOR

     For Respondent(s)                  Mr.   KK Venugopal, Ld.AG
                                        Mr.   Tushar Mehta, Ld. SG
                                        Mr.   Kanu Agrawal, Advocate
                                        Ms.   Chinmayee Chandra, Advocate
                                        Mr.   Ankur Talwar, Advocate
                                        Mr.   Arvind Kumar Sharma, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List on 08.11.2021.

(B.Parvathi) (Anand Prakash) Court Master Court Master Signature Not Verified Digitally signed by Anita Malhotra Date: 2021.10.25 17:43:29 IST Reason: