Supreme Court - Daily Orders
Sumit Singhal vs Registrar General Rajasthan High Court on 5 August, 2019
Bench: D.Y. Chandrachud, Indira Banerjee
ITEM NO.3 COURT NO.10 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No.657/2019
SUMIT SINGHAL PETITIONER(S)
VERSUS
REGISTRAR GENERAL, RAJASTHAN HIGH COURT RESPONDENT(S)
(FOR ADMISSION and IA No.77857/2019-PERMISSION TO APPEAR AND ARGUE
IN PERSON)
Date : 05-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MS. JUSTICE INDIRA BANERJEE
For Petitioner(s)
Petitioner-in-person
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
We see no reason to entertain this writ petition under Article 32 of the Constitution of India. The writ petition is accordingly dismissed. Pending applications, if any, stand disposed of.
(Ashok Raj Singh) (Saroj Kumari Gaur)
Court Master Court Master
Signature Not Verified
Digitally signed by
ASHOK RAJ SINGH
Date: 2019.08.06
17:43:24 IST
Reason: