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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(54) in Mizoram Cooperative Societies Act, 2006

(54)"Surplus" means the excess of income over expenditure, arrived at, at the end of the financial year, after the payment of interest on share capital tax if any and before the payment of surplus refund and allocation of reserves and other funds;