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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(2)(iii) in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985

(iii)the quantity of poppy straws allowed to be possessed or stocked for sale under the permit or licence, as the case may be;