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Bengal Presidency - Section

Section 18 in Bengal Survey Act, 1875

18. Procedure when occupant fails to maintain boundary mark.

- If any occupant on whom a requisition has been made under section 14 fails to maintain or keep in repair any temporary boundary-mark, the Collector may maintain, keep in repair or restore any such boundary-mark, and the expenses thereby incurred shall be recovered as provided in section 57 from the person so failing to maintain or keep in repair any such boundary-mark.