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State of Andhra Pradesh - Section

Section 19 in Andhra Pradesh (Telangana Area) Land Revenue Rules of 1951

19. Certification of razinama on commission.

- Where a registered holder cannot appear in person and present his razinama for certification on account of the old age, sickness, or other infirmity or because the registered holder is a purdha nashin woman or for any other reasonable ground the razinama may be certified on commission.