Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(a) in The M.P. Trade Unions Regulations, 1961

(a)every payment which appears to be unauthorised by the rules of the registered Trade Union concerned or contrary to the provisions of the Act;