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State of Rajasthan - Section

Section 1 in The Rules for Payment of Grant-in-Aid to Non-Government Allopathic Institutions & Red Cross Societies, 1970

1. Short title.

- These Rules may be called the Rajasthan Grant-in-aid to Non-Government Allopathic Institutions including Institution by Red Cross Society Medical and Health Grant-in-aid Rules, 1969. This shall come into force at once.