Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Bihar - Section Section 8 in Bihar Secretariat Service Act, 2007 8. Reservation. - The provisions of reservation determined by the State Government from time to time shall remain in force in the recruitment/promotion in this service.
