Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 233(4)] [Section 233] [Entire Act]

State of Andhra Pradesh - Subsection

Section 233(4)(a) in Andhra Pradesh Rules Under the Registration Act, 1908

(a)documents missing in CDs., soft copy not found in the system i.e., hard disk;