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Madras High Court

M/S.Karpaga Vinayagar Belaching ... vs The State Of Tamil Nadu on 1 February, 2024

Author: Senthilkumar Ramamoorthy

Bench: Senthilkumar Ramamoorthy

                                                                             W.P.No.14372 of 2021


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 01.02.2024

                                                    CORAM

                        THE HONOURABLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY

                                              W.P.No.14372 of 2021
                                        and W.M.P.Nos.15284, 15287 of 2021

                     M/s.Karpaga Vinayagar Belaching Company,
                     Rep. by its Partner,
                     S.Chinnasami,
                     No.39A, Balasamudrampudur
                     Kathankanni (PO)
                     Kangeyam TK.                                              ... Petitioner

                                                       -vs-

                     1.The State of Tamil Nadu
                       Represented by the
                       Secretary to Government
                       Department of Commercial Taxes
                       And Religious Endowments
                       Fort St George 600 009.

                     2.Assistant Commissioner (ST)
                       Kangeyam Assessment Circle
                       Kangeyam.

                     3.The Commercial Tax Officer
                       Kangeyam Assessment Circle
                       Kangeyam.                                             ... Respondents


                     1/5


https://www.mhc.tn.gov.in/judis
                                                                                  W.P.No.14372 of 2021




                     PRAYER: Writ Petition filed under Article 226 of the Constitution of

                     India, pleased to issue a Writ of Certiorarified Mandamus, to call for

                     the          impugned    proceedings   of       the   respondent    in    TIN:

                     33873083146/2013-2014 and quash the impugned order dated

                     16.11.2016 and the revised proceedings in TIN 33873083146/2013-

                     2014 dated 30.10.2019 as passed contrary to the provisions of the

                     Tamil Nadu Value Added Tax Act, 2006 and also against the

                     principles of natural justice and to further direct the second

                     respondent to grant a reasonable opportunity of being heard to the

                     petitioner as contemplated under the TNVAT Act in accordance with

                     law and on merits.



                                      For Petitioner    : Mr.S.Kolandasamy

                                      For Respondents   : Mr.TNC.Kaushik, AGP (T)

                                                        **********




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https://www.mhc.tn.gov.in/judis
                                                                               W.P.No.14372 of 2021




                                                         ORDER

Learned counsel for the petitioner submits that he has been instructed to withdraw the writ petition because the petitioner opted for the Samadhan Scheme. A letter dated 30.01.2024 was submitted for withdrawal.

2. Therefore, W.P.No.14372 of 2021 is dismissed as withdrawn without any order as to costs. Consequently, W.M.P.Nos.15284, 15287 of 2021 are closed.

01.02.2024 rna Index : Yes / No Internet : Yes / No Neutral Citation: Yes / No To

1.The Secretary to Government, Department of Commercial Taxes And Religious Endowments, Fort St George 600 009.

2.Assistant Commissioner (ST), Kangeyam Assessment Circle, Kangeyam.

3.The Commercial Tax Officer Kangeyam Assessment Circle 3/5 https://www.mhc.tn.gov.in/judis W.P.No.14372 of 2021 Kangeyam.

SENTHILKUMAR RAMAMOORTHY,J rna W.P.No.14372 of 2021 and W.M.P.Nos.15284, 15287 of 2021 4/5 https://www.mhc.tn.gov.in/judis W.P.No.14372 of 2021 01.02.2024 5/5 https://www.mhc.tn.gov.in/judis