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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of West Bengal - Subsection

Section 32(2)(vi) in Purba Medinipur University Act, 2017

(vi)four Principals of whom three shall be from affiliated undergraduate colleges of Arts, and one shall be from affiliated Fine Arts a Performing Ans or Traditional An Forms colleges, elected jointly by the Principals of such colleges in such manner as may be provided by the Statutes: