Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 13 in Rajasthan Electricity Regulatory Commission (Constitution of fund and the manner of application of the fund) Rules, 2006 13. Provident Funds & Other Contribution: 13.1Pension & Gratuity (including commuted value of pension)13.2Contribution to CPF13.3Deposit Linked Insurance Scheme13.4Leave Salary Contribution13.5Pension Contribution13.6Gratuity Contribution.
