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State of Maharashtra - Section

Section 36 in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

36. Sorting or rejection of beedis [or cigars] [Added by G. N. of 3.11.1970.].

- The work of sorting or rejection of beedis [or cigars] [Added by G. N. of 3.11.1970.] manufactured by the employees shall ordinarily be got done by the employer at the place or premises where the beedis [or cigars] [Added by G. N. of 3.11.1970.] are manufactured and in the presence of the employees who manufactured the beedis [or cigars] [Added by G. N. of 3.11.1970.].