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State of Uttarakhand - Section
Section 27 in Uttaranchal Service of Junior Engineers (Group 'C') Minor-Irrigation (Irrigation Department) Rules, 2003
27. Savings.
- Nothing in these rules shall affect reservation and other concessions required to be provided for the candidates belonging to the Scheduled Castes, Scheduled Tribes and other Special Categories of Persons in accordance with the orders of the Government issued from time to time in this regard.Appendix A[See Rule 5 (A) and 8]| Sl. No. | Name of post | Pay scale | No. of post | Technical Qualification |
| 1. | Junior Engineer (Minor Irrigation) | 5,000-8,000 | 125 | 1. Three years diploma inAgriculture, Civil or Mechanical Engineering from a RecognizedInstitute.2. National certificate in Agriculture, Civil or Mechanicaldegree from National Institute of Technical Education. |