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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Goa - Subsection

Section 72(2) in Goa Prisons Rules, 2006

(2)(i)The Medical Officer shall send any sick prisoner to the hospital for treatment;(ii)In case the Medical Officer has reason to think that a newly admitted woman prisoner is pregnant, he shall at once report the circumstances to the Superintendent for further action.(iii)The Medical Officer shall specially examine under-trial prisoners on admission for recent marks of violence and report immediately the result of such examination to the Superintendent.