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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(b) in RIICO Industrial Areas (Prevention of Unauthorised Development and Encroachment) Act, 1999

(b)which is not in accordance with any permission granted or is in contravention of any condition subject to which such permission has been granted; or