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Bombay High Court

Smt. Vanita Wd/O Waman Pande And Another vs Markand @ Manoj Sheshrao Pande Dead, ... on 4 November, 2019

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           NAGPUR BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 4500 OF 2019

 Smt. Vanita Wd/o Waman Pande And Another           ....Petitioner
             V/S
 Markand @ Manoj Sheshrao Pande Dead,            ....Respondent

Through Lrs. Smt. Nalini Wd/o Manoj @ Markand Pande And Others Prabhodh Sadashiv Sadavarte Anand Prabodh Sadavarte For Petitioner CORAM : A.S. CHANDURKAR, J DATE : 4th November, 2019 P.C. :

S.O. to 16/12/2019 at request of Adv. S.D. Chande H/f Adv. Dhoble appearing for Respondents.
( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 04/11/2019 ::: Downloaded on - 05/11/2019 03:46:34 :::