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Supreme Court - Daily Orders

Commissioner Of Central Excise, ... vs M/S The Indian Hume Pipes Co. Ltd. Thr. ... on 29 April, 2016

Bench: Dipak Misra, Shiva Kirti Singh

      ITEM NO.42                                 COURT NO.4                 SECTION III

                                   S U P R E M E C O U R T O F           I N D I A
                                           RECORD OF PROCEEDINGS

      Petition(s) for Special Leave to Appeal (C)......CC                      No(s).
      7855/2016

      (Arising out of impugned final judgment and order dated 28/08/2015
      in CMA No. 1140/2009 passed by the High Court of Madras)

      COMMISSIONER OF CENTRAL EXCISE, TIRUCHIRAPPALLI                        Petitioner(s)

                                                        VERSUS

      M/S THE INDIAN HUME PIPES CO. LTD.                                     Respondent(s)


      (with appln. (s) for c/delay in filing SLP)


      Date : 29/04/2016 This petition was called on for hearing today.


      CORAM :                HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE SHIVA KIRTI SINGH


      For Petitioner(s)                   Mr.   Tushar Mehta, ASG
                                          Mr.   Tarkeshwar Nath, Adv.
                                          Mr.   Ritesh Kumar, Adv.
                                          Mr.   T.N. Rajdan, Adv.
                                          Mr.   B. Krishna Prasad, AOR


      For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Leave granted.

Tag with Civil Appeal Diary No.5887/2016.

Signature Not Verified Digitally signed by GULSHAN KUMAR ARORA Date: 2016.04.29

(Gulshan Kumar Arora) (H.S. Parasher) 17:10:55 IST Reason: Court Master Court Master