Supreme Court - Daily Orders
Commissioner Of Central Excise, ... vs M/S The Indian Hume Pipes Co. Ltd. Thr. ... on 29 April, 2016
Bench: Dipak Misra, Shiva Kirti Singh
ITEM NO.42 COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
7855/2016
(Arising out of impugned final judgment and order dated 28/08/2015
in CMA No. 1140/2009 passed by the High Court of Madras)
COMMISSIONER OF CENTRAL EXCISE, TIRUCHIRAPPALLI Petitioner(s)
VERSUS
M/S THE INDIAN HUME PIPES CO. LTD. Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 29/04/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Tushar Mehta, ASG
Mr. Tarkeshwar Nath, Adv.
Mr. Ritesh Kumar, Adv.
Mr. T.N. Rajdan, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with Civil Appeal Diary No.5887/2016.
Signature Not Verified Digitally signed by GULSHAN KUMAR ARORA Date: 2016.04.29(Gulshan Kumar Arora) (H.S. Parasher) 17:10:55 IST Reason: Court Master Court Master