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State of Rajasthan - Section

Section 24A in Rajasthan Tenancy (Government) Rules, 1955

24A. Digging up to a depth of one yard of holding.

- For digging up to a depth of one yard from the surface of the holding no permission shall be required even in the case of holding situated within the radii mentioned in Rule 24B.][Chapter IV-AA] [Inserted by Notification Dated 17-8-1965, Published in Rajasthan Government Gazette, Part IV(C), Dated 17-8-1965.]