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[Cites 0, Cited by 0] [Section 217M] [Entire Act]

State of Tamilnadu - Subsection

Section 217M(a) in Tamil Nadu District Municipalities Act, 1920

(a)the refusal to grant any licence by [the State Government or the executive authority] [Substituted by the Tamil Nadu District Municipalities (Second Amendment) Act, 1998 (Tamil Nadu Act 10 of 1998).];