Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Bihar - Subsection

Section 71(2)(ix) in Santhal Parganas Tenancy (Supplementary Provisions) Act, 1949

(ix)foe manner of the publication of foe general notice referred to in sub-section (2) of Section 44;