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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2)(k) in The Rajasthan Law And Judicial Department Manual, 1952

(k)to scrutinize such draft bills as may be referred to him for scrutiny by the Law and Judicial Department and to advise generally upon the proposed measures;