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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3) in Rajasthan River Basin and Water Resources Planning Authority Regulations, 2015

(3)The Committee may associate with it such persons who have special knowledge or practical experience in related field or such other persons whose assistance or advice the committee may require in discharge of its functions assigned to it by the Authority.