Madhya Pradesh High Court
Girdhari Lal Jhawar Thr. Lrs. Shri Madan ... vs Narendra Pareikh @ Nannu Thr. Lrs. Smt. ... on 3 August, 2015
MCC-1505-2015 (GIRDHARI LAL JHA WAR THR. LRS. SHRI IMADAN LAL JHA WAR Vs NARENDRA PAREIKH @ NANN U THR. LRS. SMT. MOHINI DEVI) 03-08-2015 Shri R.P. Khare, learned counsel for the respondent prays for and is
granted two weeks' time to file a reply to the application. (RAVI SHANKAR J HA) JUDGE