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Madhya Pradesh High Court

Girdhari Lal Jhawar Thr. Lrs. Shri Madan ... vs Narendra Pareikh @ Nannu Thr. Lrs. Smt. ... on 3 August, 2015

MCC-1505-2015

(GIRDHARI LAL JHA WAR THR. LRS. SHRI IMADAN LAL JHA WAR Vs NARENDRA PAREIKH @
NANN U THR. LRS. SMT. MOHINI DEVI)

03-08-2015
Shri R.P. Khare, learned counsel for the respondent prays for and is

granted two weeks' time to file a reply to the application. (RAVI SHANKAR J HA) JUDGE