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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(2)(xii) in The U.P. Air (Prevention and Control of Pollution) Rules, 1983

(xii)exercise such powers and carry out such financial and administrative functions as may be assigned to him by the State Government, the Central Board, the State Board or the Chairmen, under the Act or the Rules, from time to time.