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State of Tamilnadu - Section

Section 18 in The Tamil Nadu Village Servants Service Rules, 1980

18. [] [Rule 15 was renumbered as Rule 18.] Rules not to apply to certain persons referred to in sub-rule (1) of rule 5.

- Nothing contained in these rules shall adversely affect a person holding the post on the date of coming into force of these rules.Form A[See Rule 14(3) (a)]Application (In Duplicate) for Payment of Amount