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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2)(f) in The Electricity Regulatory Commissions Act, 1998

(f)to require licensees to formulate perspective plans and schemes in coordination with other for the promotion of generation, transmission, distribution, supply and utilisation of electricity, quality of service and to devise proper power purchase and procurement process;